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M/S. Janus Infrastructure Projects ... vs State Of Haryana And Ors. Etc. Etc. on 15 February, 2016

Bench: Anil R. Dave, Adarsh Kumar Goel

     ITEM NO.25                            COURT NO.2               SECTION IVB

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                            (CC No.2585-2586/2016)

     (Arising out of impugned final judgment and order dated 06/10/2015
     in RFA Nos. 2090/2014, 6942/2012, 6943/2012, 4556/2013 and
     4568/2013 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     M/S. JANUS INFRASTRUCTURE PROJECTS PVT.
     LTD ETC. ETC.                                                    Petitioner(s)

                                                  VERSUS

     STATE OF HARYANA AND ORS. ETC. ETC.                Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)

     WITH
     SLP(C) No. 4152-4155/2016
     (With Interim Relief and Office Report)


     Date : 15/02/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)             Mr. Siddharth Mittal,Adv.
                                   Mr. Surender Singh,Adv.
                                   Ms. Usha Nandini. V,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Tag with SLP(Civil)Nos.3067-3082 of 2016. Compensation as determined by the Reference Court be paid to the land owners.

(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar