Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(a) in Andhra Pradesh Revised Building Rules, 2008

(a)Construct the building/blocks by leaving more setbacks than the minimal stipulated in these Rules: Leaving 1.5 times the minimum setbacks in all sides: 10% rebate* Leaving 2.0 times the minimum setbacks on all sides: 20% rebate*