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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(b) in The Calcium Carbide Rules, 1987

(b)in any quantity exceeding five kilogrammes but not exceeding two hundred kilogrammes subject to the following conditions, namely:--
(i)the receptacles shall be stored in a dry and well ventilated storage shed, which may form a part of or attached to a building provided that it is separated therefrom by a substantial partition and the only means of access to it is from outside air;
(ii)due precautions shall be taken to prevent unauthorised persons from having access to the receptacles;
(iii)the receptacles shall be kept securely closed except while taking out carbide therefrom;