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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Gujarat State Council for Physiotherapy Act, 2011

(1)The Council shall meet at least once in a year at such time and place as may be appointed by the Council:Provided that the first meeting of the Council shall be held at such time and place as may be appointed by the President.