Supreme Court - Daily Orders
State Of Maharashtra vs Vijaya Deorao Nandanwar on 27 October, 2015
Bench: M.Y. Eqbal, C. Nagappan
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ITEM NO.2 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30719/2013
(Arising out of impugned final judgment and order dated 05/07/2013 in WP
No. 5530/2012,08/07/2013 in WP No. 5530/2012,09/07/2013 in WP No.
5530/2012,10/07/2013 in WP No. 5530/2012 passed by the High Court Of
Bombay At Nagpur)
STATE OF MAHARASHTRA Petitioner(s)
VERSUS
VIJAYA DEORAO NANDANWAR & ANR Respondent(s)
(With interim relief and office report)
WITH SLP(C) No.28350/2013 (With appln.(s) for vacating stay and appln.(s)
for exemption from filing O.T. and appln.(s) for permission to file
additional documents and Interim Relief and Office Report)
SLP(C) No.28389/2013 (With Interim Relief and Office Report)
SLP(C) Nos.30720-30721/2013 (With appln.(s) for clarification of court's
order and Office Report)
SLP(C) No.30722/2013 (With Interim Relief and Office Report)
SLP(C) No.18969/2014 (With appln.(s) for directions and appln.(s) for
permission to place addl. documents on record)
SLP(C) No.26030/2014 (With Office Report)
C.A. No.1918/2010 (With Office Report)
SLP(C) No.24646/2013 (With Interim Relief and Office Report)
SLP(C) Nos.19208-19209/2013 (With Interim Relief and Office Report)
Date : 27/10/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Tusar Mehta, ASG
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
Mr. Anand Landge, Adv.
Mr. Ravindra Adsure, Adv.
Mr. Gopal Balwant Sathe,Adv.
Ms. Indra Sawhney,Adv.
Mr. Sunil Kumar Verma,Adv.
Signature Not Verified Mr. Satyajit A. Desai, Adv.
Digitally signed by
Sanjay Kumar
Ms. Anagha S. Desai,Adv.
Date: 2015.10.27
17:10:14 IST
Reason:
Mr. Akash Kakade, Adv.
Mr. Anup Kumar Sharma, Adv.
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Mr. Manish Pitale, Adv.
Mr. Kumar Shivam, Adv.
Mr. Chander Shekhar Ashri,Adv.
For Respondent(s) Ms. Anagha S. Desai,Adv.
Mr. Suhas Kadam, Adv.
For M/s Lemax Lawyers & Co.
Mr. Gagan Sanghi, Adv.
For Mr. Rameshwar Prasad Goyal,Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Nishta Sharma, Adv.
For Mr. Nirnimesh Dube,Adv.
Ms. Shikha Sarin, Adv.
Mr. E. C. Agrawala,Adv.
Mr. Rajesh Kumar, Adv.
Ms. Manju Jetley,Adv.
Mr. D. S. Mahra,Adv. (Not Present)
Mr. Manish Pitale, Adv.
Mr. Kumar Shivam, Adv.
Mr. Chander Shekhar Ashri,Adv.
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
Mr. Praveen Jain, Adv.
Ms. Gunjan S. Jain, Adv.
Mr. Vikas Soni, Adv.
For M/s. M. V. Kini & Associates
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Interim order to continue. Hearing shall be expedited. (Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master