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Madhya Pradesh High Court

Smt. Supriya Kathane vs Lal Singh(D)Th.Lrs. Smt.Tulsi Bai on 8 February, 2018

THE HIGH COURT OF MADHYA PRADESH MA-2110-2008 (SMT. SUPRIYA KATHANE Vs LAL SINGH(D)TH.LRS. SMT.TULSI BAI) 8 Jabalpur, Dated : 08-02-2018 As prayed by learned counsel for the appellant, list the case in the next week.

(RAJEEV KUMAR DUBEY) sh JUDGE e ad VS Pr a hy Digitally signed by VARSHA SINGH Date: 2018.02.08 15:41:41 +05'30' ad M of rt ou C h ig H