Section 15(5)(h) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

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State of Rajasthan - Subsection

Section 15(5)(h) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(h)call from any office, laboratory, college or institution maintained by the University, any information or returns as he or she may consider necessary for the exercise of his or her powers, performance of his or her functions or discharge of his or her duties; and

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State of Rajasthan - Subsection

Section 15(5)(h) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012