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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(2)(i) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(i)the persons to whom notices in respect of any inquiry under this Act are to be sent, the procedure to be followed in such inquiry and the manner in which a report of such inquiry shall be prepared;