Himachal Pradesh High Court
Rahul Dhawan vs . State Of H.P. And Others on 29 July, 2024
Rahul Dhawan Vs. State of H.P. and others Cr. MMO No. 720 of 2024 .
29.07.2024 Present: Mr. Arvind Sharma, Advocate, for the petitioner.
Mr. Lokender Kutlehria, Additional Advocate General, for respondent No.1/State.
Mr. Sanket Sankhyan, Advocate, for respondents No.2 and 3.
Memo of Appearance filed on behalf of respondents No.2 and 3. Regular Power of Attorney be filed within a week.
Let the parties be produced before the Court on 31.7.2024.
(Rakesh Kainthla) Judge 29th July, 2024 (Chander) ::: Downloaded on - 30/07/2024 12:52:13 :::CIS