Section 4(2)(ii) in The U.P. Forest Department Draftsmen Service Rules, 1980

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State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. Forest Department Draftsmen Service Rules, 1980

(ii)The strength of the service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as given in Appendix :

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State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. Forest Department Draftsmen Service Rules, 1980