Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(35) in The M.P. Bhumi Vikas Rules, 1984 (35)"Ledge or tand" means a shelf like projection, supported in any manner whatsoever, except by means or vertical supports within a room itself but not having projection wider than one metre.
