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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(5) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(5)Applications for leave of absence for less than three days duration must be made at least twenty-four hours before the commencement of the leave except on medical ground or death in the family in which case the application may be made on the same day.