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[Cites 0, Cited by 0] [Section 203] [Entire Act]

State of Kerala - Subsection

Section 203(b) in Kerala Factories Rules, 1957

(b)Where any of the flowing processes are carried on :-
(i)Grinding or crushing of caustic;
(ii)Packing of ground caustic;
(iii)Grinding, sieving, evaporating or packing in a chrome process;
(iv)Crushing, grinding or mixing of material or cartridge filling in a nitro or amido process;
(v)The insecticides mentioned in item 10 of Schedule I in rule 198 are manufactured , mixed, blended or packed an efficient exhaust draught shall be provided ;