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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(d) in Occupational Safety, Health and Working Conditions Code, 2020

(d)health facilities to every worker employed in the plantation (including his family) or provide coverage under the Employees State Insurance Act, 1948 (34 of 1948); and