Supreme Court - Daily Orders
Union Of India vs All India Equality Forum on 25 February, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) DIARY NO.46844/2019
IN
SLP [C] NO.23033/2019
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
ALL INDIA EQUALITY FORUM & ORS. Respondent(s)
O R D E R
Delay condoned.
We have gone through the review petition and considered the grounds raised in support thereof. In our considered view, there is no error apparent on the face of record calling for intervention in review jurisdiction.
Accordingly, the review petition is dismissed.
Pending application stands disposed of.
………………………………….……..J. [SANJAY KISHAN KAUL] ………………………………………...J. [K.M. JOSEPH] Signature Not Verified NEW DELHI;
Digitally signed by ASHA SUNDRIYAL Date: 2020.02.28FEBRUARY 25, 2020 16:45:59 IST Reason:
2ITEM NO.1002 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 46844/2019 IN SLP [C] NO.23033/2019 UNION OF INDIA & ORS. Petitioner(s) VERSUS ALL INDIA EQUALITY FORUM & ORS. Respondent(s) IA No. 8204/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 8206/2020 - EX-PARTE STAY) Date : 25-02-2020 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE K.M. JOSEPH By Circulation UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application stands disposed of.
(ANITA RANI AHUJA) (ASHA SUNDRIYAL) COURT MASTER AR CUM PS
[Signed order is placed on the file]