Delhi High Court - Orders
Ashok Hotel (Unit Of Itdc) vs Ashok Hotel Mazdoor Janta Union on 14 December, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~107
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8280/2018
ASHOK HOTEL (UNIT OF ITDC)
..... Petitioner
Through: Mr. Anish Chawla, Advocate.
versus
ASHOK HOTEL MAZDOOR JANTA UNION
..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.12.2023
List on 14th February, 2024.
CHANDRA DHARI SINGH, J
DECEMBER 14, 2023
rk/ds
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