Delhi High Court - Orders
Jitender Singh Bhandari vs Union Of India And Ors on 27 August, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5584/2019
JITENDER SINGH BHANDARI .....Petitioner
versus
UNION OF INDIA AND ORS. .....Respondents
+ W.P.(C) 5597/2019
MUKESH CHOUHAN .....Petitioner
versus
UNION OF INDIA AND ORS. .....Respondents
Appearance:- Mr. Amit Kumar, Advocate for Petitioners in Item
Nos. 23 & 24.
Mr. Ghanshyam Mishra, Senior Panel Counsel for
UOI in Item Nos. 23 & 24.
Mr. K.C. Dubey & Ms. Uma Tarafdar, Advocates for
EDCIL in Item Nos. 23 & 24.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.08.2025
List on 19.01.2026.
PRATEEK JALAN, J
AUGUST 27, 2025
'pv'
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