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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(1) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(1)In sub-section (1), for the words "District Magistrate or Sub-divisional Magistrate, and any other", the words "Sub-Divisional Judicial Magistrate, and any other Judicial" shall be substituted;