Calcutta High Court (Appellete Side)
Taraknath Ganguly & Ors vs The Siliguri Jalpaiguri Development ... on 25 July, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
79 WP 28452 (W) of 2014
25.07.2016
sb Taraknath Ganguly & Ors.
Vs. The Siliguri Jalpaiguri Development Authority & Ors.
Mr. Debashis Kundu Mr. Rajendra Nath Barik Ms. Soumi Guha Thakurta Ms. Pratiti Das .... For the petitioners.
Mr. Pranab Kumar Dutta Mr. Supratim Dhar ... For the State.
Mr. Partha Sarathi Basu Mr. Satyajit Talukder ... For the Siliguri Jalpaiguri Development Authority Having heard the learned advocates for the parties, let this matter stand adjourned for a fortnight to enable the Siliguri Jalpaiguri Development Authority to file a report in the form of an affidavit disclosing its specific stand in the instant matter.
(Biswanath Somadder, J.)