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[Cites 0, Cited by 4] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(e) in The Water (Prevention And Control Of Pollution) Act, 1974

(e)the terms and conditions of service of the chairman and the member-secretary of the State Board under sub-section (9) of section 5 and under sub-section (1) of section 12;