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State of Maharashtra - Section

Section 48 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

48.

For purposes of appointment of one-fourth of the total number of Heads of the University Departments or five such Heads, whichever is more, by rotation under the provisions of section 20(C)(iv) of the Act, the Heads of the Departments shall be arranged in four groups viz., A, B, C and D as shown in Appendix III.For the first year, the Heads of the Departments shall be represented from group A. The allotment of seats for the succeeding years shall be for groups B, C and D, respectively. The rotation in the same manner shall continue thereafter for the successive years.The Departments coming into existence hereafter shall be included in such groups as may be determined by the Executive Council.Statutes prescribing Qualifications, Emoluments and Terms and Condition of Service for the Post of Registrar (framed under section 13 of Bombay University Act, 1974)