Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5 in The Orissa Land Reforms (General) Rules, 1965 5. [ 6. 7. and 8. * * *] [Deleted by Notification No. 42688-Re-157/76-R-D.8.6.1976.] Chapter-II Raiyats and Tenants
