Gujarat High Court
State Of Gujarat vs Welspun Gujarat Stahl Rohren ... on 26 December, 2013
Author: M.R. Shah
Bench: M.R. Shah, R.P.Dholaria
O/TAXAP/560/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 560 of 2013
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STATE OF GUJARAT....Appellant(s)
Versus
WELSPUN GUJARAT STAHL ROHREN LTD....Opponent(s)
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Appearance:
MR JAIMIN GANDHI, AGP for the Appellant(s) No. 1
MR B S SOPARKAR, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 26/12/2013
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Gandhi, learned AGP, S.O. to 16 th January, 2014.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Jani Page 1 of 1