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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(4)(iii) in Andhra Pradesh Brewery Rules, 2006

(iii)Persons holding a licence in Form - CS.3 under Andhra Pradesh Excise (Grant of licence of selling by In-house and conditions of Licence) Rules, 2005.