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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Shatabdi Anna Kalash Yojana Rules, 2011

(1)A Fund in the name and style of State Shatabdi Anna Kalash Fund at the State level, called the State Fund, and District Shatabdi Anna Kalash Fund in all districts, called the District Fund, shall be constituted for the purpose of making payments for the food grains provided to the vulnerable sections under the yojana.