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[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Jharkhand - Subsection

Section 56A(6) in Bihar Factories Rules, 1950

(6)All rails on which a travelling crane moves and every track on which the carriage of a transporter or runway moves shall be of proper size and adequate strength and have an even running surface and every such rail or track shall be properly laid, adequately supported and properly maintained and provided with effective stops at the end;