Delhi High Court - Orders
M/S Su Logistics Pvt. Ltd vs Indian Council For Cultural Relations ... on 18 September, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13697/2023 & CM APPL. 54091/2023
M/S SU LOGISTICS PVT. LTD. .....Petitioner
Through: Ms. Sriparna Chatterjee, Ms.
Soumitra Chatterjee, Mr. Manish,
Advocates.
versus
INDIAN COUNCIL FOR CULTURAL RELATIONS (ICCR) &
ORS. .....Respondents
Through: Mr. M. K. Bhardwaj,Mrs. Priyanka
M. Bhardwaj, Ms. Akshita Nain, Mr.
Himanshu Bhardwaj, Mr. Maria
Mugesh Kannan H., Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 18.09.2024
1. It is already 4:40 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 13th November, 2024.
SANJEEV NARULA, J SEPTEMBER 18, 2024/da This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 23:21:49