Andhra Pradesh High Court - Amravati
Siva Fish Seed Farm vs Government Of Andhra Pradesh And Others on 20 April, 2026
APHC010701202012 Bench
IN THE HIGH COURT OF ANDHRA PRADESH
Sr.No:-62
AT AMARAVATI [3552]
WRIT APPEAL NO: 1565 of 2012
Siva Fish Seed Farm ...Appellant
Vs.
Government of Andhra Pradesh and others ...Respondents
**********
Advocate for Appellant: M VIDYAVATHI
Advocate for Respondent: GP FOR FISHERIES
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
SRI JUSTICE CHALLA GUNARANJAN
DATE : 20th April, 2026.
PC:
Due to paucity of time, the matter is adjourned.
List on 06.07.2026.
DHIRAJ SINGH THAKUR, CJ.
CHALLA GUNARANJAN, J.
SSN