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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(4) in The Assam Children Act, 1970

(4)The State Government may, by rules made under this Act, provide for the management of Observation Homes and the circumstances under which and the manner in which, an institution may be recognised as an Observation Home or the recognition may be withdrawn.