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[Cites 0, Cited by 0] [Section 407] [Entire Act]

State of Odisha - Subsection

Section 407(a) in The Orissa Municipal Corporation Act, 2003

(a)any wall, fence, rail, post, step,booth or other structure whether fixed or movable and whether of a permanent or a temporary nature, or any fixture which shall be erected or set up in or upon or over any street, any open channel, drain, well or tank in contravention of this Act;