Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 39 in The Marine Insurance Act, 1963 39. No implied warranty of nationality .-There is no implied warranty as to the nationality of a ship, or that her nationality shall not be changed during the risk.
