Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] Union of India - Subsection Section 16(1)(ii) in The Compensatory Afforestation Fund Act, 2016 (ii)inspect and undertake financial audit of works executed by utilising the funds released by the National Authority and State Authorities in the State and Union territories;