Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 967 in Punjab Jail Manual, 1996

967. Officers of health to be consulted on outbreak of an infectious disease.

- The Director of Public Health, being the official adviser in all matters of public health, he or the Assistant Director of Public Health or the nearest District or Municipal Medical Officer of Health should be consulted at once when any infectious disease or obscure sickness becomes prevalent or threatens to become prevalent in the Jail.