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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(4) in Chhattisgarh Rice Custom Milling Order, 2016

(4)The Rice Miller shall be paid the milling charges as fixed by the Government of India for the milled paddy alongwith the incentive, if any, fixed by the State Government for custom milling.