Orissa High Court
Vedanta Resources Limited vs The Assistant Commissioner Of Income ... on 6 February, 2023
Author: M. S. Raman
Bench: M. S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) Nos.6372, 6375, 6377, 6378 and 6395 of 2022
Vedanta Resources Limited .... Petitioner
(In W.P.(C) No.6372 of 2022)
Mr. Sachit Jolly, Sr. Advocate with
Mr. Adhiraj Mohanty, Advocate
-versus-
The Assistant Commissioner of Income .... Opposite Parties
Tax International Taxation,
Bhubaneswar & Another
Mr. Radheshyam Chimanka, Sr. Advocate with
Mr. Avinash Kedia, Jr. Standing Counsel for IT
Vedanta Resources Limited .... Petitioner
(In W.P.(C) No.6375 of 2022)
Mr. Sachit Jolly, Sr. Advocate with
Mr. Adhiraj Mohanty, Advocate
-versus-
The Assistant Commissioner of Income .... Opposite Parties
Tax International Taxation,
Bhubaneswar & Another
Mr. Radheshyam Chimanka, Sr. Advocate with
Mr. Avinash Kedia, Jr. Standing Counsel for IT
Vedanta Resources Limited .... Petitioner
(In W.P.(C) No.6377 of 2022)
Mr. Sachit Jolly, Sr. Advocate with
Mr. Adhiraj Mohanty, Advocate
-versus-
The Assistant Commissioner of Income .... Opposite Parties
Tax International Taxation,
Bhubaneswar & Another
Mr. Radheshyam Chimanka, Sr. Advocate with
Mr. Avinash Kedia, Jr. Standing Counsel for IT
Vedanta Resources Limited .... Petitioner
(In W.P.(C) No.6378 of 2022)
Mr. Sachit Jolly, Sr. Advocate with
Mr. Adhiraj Mohanty, Advocate
Page 1 of 2
-versus-
The Assistant Commissioner of Income .... Opposite Parties
Tax International Taxation,
Bhubaneswar & Another
Mr. Radheshyam Chimanka, Sr. Advocate with
Mr. Avinash Kedia, Jr. Standing Counsel for IT
Vedanta Resources Limited .... Petitioner
(In W.P.(C) No.6395 of 2022)
Mr. Sachit Jolly, Sr. Advocate with
Mr. Adhiraj Mohanty, Advocate
-versus-
The Assistant Commissioner of Income .... Opposite Parties
Tax International Taxation,
Bhubaneswar & Another
Mr. Radheshyam Chimanka, Sr. Advocate with
Mr. Avinash Kedia, Jr. Standing Counsel for IT
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
ORDER
06.02.2023 Order No.
05. 1. Hearing is concluded. Order reserved.
2. For pronouncement of order list on 9th February, 2023.
(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge MRS/Laxmikant Page 2 of 2