Section 34A(3) in The Banking Regulation Act, 1949
(3)[ For the purposes of this section "banking company" includes the Reserve Bank, [* * *], the Exim Bank, [the Reconstruction Bank] [Inserted by Act 62 of 1984, Section 71 and Sch. III (w.e.f. 20.3.1985).], [the National Housing Bank] [Inserted by Act 53 of 1987, Section 56 and Sch. II (w.e.f. 9.7.1988).], the National Bank, [the Small Industries Bank] [Inserted by Act 39 of 1989, Section 53 and Sch. II (w.e.f. 7.3.1990).], the State Bank of India, a corresponding new bank, a regional rural bank and a subsidiary bank.]
