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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(c) in The West Bengal Fire Services Act, 1950

(c)cause the mains and pipes of any area to be shut off so as to [ensure] [Word substituted for the word 'give' by W.B. Act 7 of 1996.] greater pressure of water in the place where the fire has occurred;
(cc)[ cause the water of any stream, cistern, tank, well or other available source of water supply, public or private, to be utilised for the purpose of extinguishing, or limiting the spread of, such fire;] [Clause (cc) inserted by W.B. Act 21 of 1960.]