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State of Rajasthan - Section

Section 731 in Rules of the High Court of Judicature for Rajasthan, 1952

731. Inspection of the report of the Reserve Bank of India.

- No person, other than the parties to the proceedings and the Official Liquidator, shall be entitled to inspection of any report made by the Reserve Bank of India or be entitled to receive a copy thereof, without an order of the Court.