Madhya Pradesh High Court
M/S Anoop Traders Nowgong vs The State Of Madhya Pradesh on 21 January, 2026
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-49870-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 49870 of 2025
(M/S ANOOP TRADERS NOWGONG Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 21-01-2026
Shri Mukesh Agrawal - Advocate for the petitioner.
Shri Rajvardhan Dutt Padraha - Govt.Advocate for the
respondent/State.
Shri Aman Sharma - Advocate for the respondent/GST. List tomorrow i.e. on 22.1.2026 alongwith W.P.No.49867/2025.
(VIVEK RUSIA) (PRADEEP MITTAL)
JUDGE JUDGE
RM
Signature Not Verified
Signed by: RAJESH
MAMTANI
Signing time: 21-01-2026
18:03:19