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Madhya Pradesh High Court

M/S Anoop Traders Nowgong vs The State Of Madhya Pradesh on 21 January, 2026

Author: Vivek Rusia

Bench: Vivek Rusia

                                                              1                               WP-49870-2025
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                      WP No. 49870 of 2025
                                 (M/S ANOOP TRADERS NOWGONG Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 21-01-2026
                                 Shri Mukesh Agrawal - Advocate for the petitioner.
                                 Shri Rajvardhan Dutt Padraha - Govt.Advocate for the
                           respondent/State.

Shri Aman Sharma - Advocate for the respondent/GST. List tomorrow i.e. on 22.1.2026 alongwith W.P.No.49867/2025.





                                  (VIVEK RUSIA)                                   (PRADEEP MITTAL)
                                      JUDGE                                            JUDGE
                           RM




Signature Not Verified
Signed by: RAJESH
MAMTANI
Signing time: 21-01-2026
18:03:19