Allahabad High Court
Smt. Kamla Devi Singh vs Sri Sarvendra Vikram Singh Director ... on 19 October, 2023
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:69476 Court No. - 4 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2067 of 2017 Applicant :- Smt. Kamla Devi Singh Opposite Party :- Sri Sarvendra Vikram Singh Director Basic Education. Lko. Counsel for Applicant :- Nirankar Nath Jaiswal,Prashant Jaiswal Counsel for Opposite Party :- Vindhya Washini Kumar Hon'ble Rajesh Singh Chauhan,J.
1. This contempt petition is of the year 2017.
2. Case called out.
3. None appeared on behalf of the petitioner to press this contempt petition nor any request for adjournment of the case has been sought.
4. Accordingly, the instant contempt petition is dismissed for want of prosecution.
5. Notice stands discharged.
[Rajesh Singh Chauhan,J.] Order Date :- 19.10.2023 kkv/