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[Cites 0, Cited by 4] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)any minority college, means any person who, or body of persons which, has established and is administering or proposes to establish and administer such minority college; and