Section 16 in University of Udaipur Officers (Conditions of Service) Rules, 1976
16.
If the University desires to relieve an officer who is confirmed in service, a notice to that effect shall be served on him three months before the date on which he is relieved. In the absence of such notice, the University shall pay him three months' salary.Note:- Termination of service by notice in case of permanent officer shall be resorted to only when that particular activity post of the University cases to exit. Service of an officer may be terminated on account of unsatisfactory work, misconduct etc. only after fulfilling the conditions laid down under the rules contained in Part IX of these rules.
