Bombay High Court
Icici Lombard General Insurance ... vs Arun Dhondiram Gore And Anr on 21 July, 2025
Author: Shivkumar Dige
Bench: Shivkumar Dige
2025:BHC-AS:30665
901-FA-924-2000 to 925-FAST-25802-24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 924 OF 2000
UNITED INDIA INSURANCE CO. LTD ......Appellant
VERSUS
ANANDA KRISHNA THORAT AND ORS ......Respondents
WITH
Digitally signed FIRST APPEAL NO. 1190 OF 2011
NILAM by NILAM
SANTOSH
SANTOSH KAMBLE
KAMBLE Date: 2025.07.23
15:06:08 +0530 MAHARASHTRA STATE ROAD
TRANSPORT CORPORATION ......Appellant
VERSUS
MAGGIE JOHNMATES BORGES AND ORS ......Respondents
WITH
FIRST APPEAL NO. 2558 OF 2011
ICICI LOMBARD GENERAL
INSURANCE COMPANY LIMTED ......Appellant
VERSUS
ARUN DHONDIRAM GORE AND ANR ......Respondents
WITH
FIRST APPEAL (STAMP) NO. 25003 OF 2011
HANUMANT RAMA DHENDE ......Appellant
VERSUS
SURAJ HANUMANT DHENDE AND ANR ......Respondents
WITH
FIRST APPEAL NO. 155 OF 2012
UNITED INDIA INSURANCE CO.LTD. ......Appellant
VERSUS
KAMAL NAMDEO TINGARE AND OTHRS ......Respondents
N.S. Kamble page 1 of 7
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WITH
FIRST APPEAL NO. 1765 OF 2013
DIVISIONAL MANAGER,
UNITED INDIA INSURANCE CO. LTD.
DIVISIONAL OFFICE SANGLI ......Appellant
VERSUS
SMT. SUMAN BALASO MANE AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 1257 OF 2014
UNITED INDIA INSURANCE CO LTD. ......Appellant
VERSUS
SMT. GITA SATISH ZAVERI & ORS. ......Respondents
WITH
FIRST APPEAL NO. 895 OF 2015
MAHARASHTRA STATE ROAD
TRANSPORT CORPORATION ......Appellant
VERSUS
MRS. VAISHALI RAMDAS JADHAV AND ORS.......Respondents
WITH
FIRST APPEAL (STAMP) NO. 12831 OF 2015
THE NEW INDIA ASSURANCE CO. LTD.
THROUGH MUMBAI REGIONAL OFFICE - I ......Appellant
VERSUS
SMT. JAYASHREE RAJARAM @ RAJU
MUTHYU AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 1 OF 2016
NATIONAL INSURANCE COMPANY LTD. ......Appellant
VERSUS
SMT. SUJATA RAJESH BUBANE (JAIN)
AND ANR. ......Respondents
N.S. Kamble page 2 of 7
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WITH
FIRST APPEAL NO. 722 OF 2019
NATIONAL INSURANCE COMPANY LTD.
MUMBAI REGIONAL OFFICE 3, ......Appellant
VERSUS
SMT. ANJALI KANHAIYA CHIKANE & ORS. ......Respondents
WITH
FIRST APPEAL NO. 1009 OF 2019
NATIONAL INSURANCE COMPANY LTD.
MUMBAI REGIONAL OFFICE 3, ......Appellant
VERSUS
SMT. SMITA MANMOHANSING CHAUHAN
& ORS. ......Respondents
WITH
FIRST APPEAL NO. 617 OF 2019
NATIONAL INSURANCE COMPANY LTD.
MUMBAI REGIONAL OFFICE 3, ......Appellant
VERSUS
SMT. SHUNBHANGI ANIL BHADANE ......Respondent
WITH
FIRST APPEAL (STAMP) NO. 22645 OF 2019
THE ORIENTAL INSURANCE CO.LTD. ......Appellant
VERSUS
SMT. DEEPALI DEVIDAS DESAI AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 404 OF 2020
THE NATIONAL INSURANCE CO. LTD. ......Appellant
VERSUS
MR. LAXMAN BHIMRAO MHAMANE
AND ORS. ......Respondents
N.S. Kamble page 3 of 7
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WITH
FIRST APPEAL NO. 115 OF 2021
RELIANCE GENERAL INSURANCE CO. LTD. ......Appellant
VERSUS
ARUN RAJENDRA HAJARE AND ANR. ......Respondents
WITH
FIRST APPEAL (STAMP) NO. 4839 OF 2021
SHRIRAM GEN. INS. CO. LTD, PUNE ......Appellant
VERSUS
PRAKASH MARUTI KONDE AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 563 OF 2022
RELIANCE GENERAL INSURANCE CO LTD
THROUGH ITS CORPORATE OFFICE ......Appellant
VERSUS
SMT. MINAKSHI PARVATRAO
KARANJULE AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 957 OF 2022
M/S. RELIANCE GENERAL
INSURANCE CO. LTD. ......Appellant
VERSUS
TUKARAM VITHAL KULTHE ......Respondent
WITH
FIRST APPEAL (STAMP) NO. 35474 OF 2023
TATA AIG GENERAL INSURANCE
CO.LTD., MUMBAI ......Appellant
VERSUS
SUREKHA RAMESH RAUT AND ANR. ......Respondents
N.S. Kamble page 4 of 7
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WITH
FIRST APPEAL NO. 318 OF 2024
THE NEW INDIA ASSURANCE CO. LTD ......Appellant
VERSUS
MR.SURESH I.VAKADE AND ANR. ......Respondents
WITH
FIRST APPEAL NO. 756 OF 2024
RELIANCE GENERAL INSURANCE
CO. LTD. ......Appellant
VERSUS
SMT. JAITUNNISA NAZI MOHD.
SHAIKH AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 1361 OF 2024
THE NEW INDIA ASSURANCE
CO. LTD. MUMBAI ......Appellant
VERSUS
JIKAR @ ZAFAR SULEMAN
GHACHI AND ORS. ......Respondents
WITH
FIRST APPEAL NO. 1365 OF 2024
MAHARASHTRA STATE ROAD
TRANSPORT CORPORATION, NASHIK ......Appellant
VERSUS
LATA DEELIP WAGH ......Respondent
WITH
FIRST APPEAL (STAMP) NO. 4406 OF 2024
THE NEW INDIA ASSURANCE
CO.LTD., MUMBAI ......Appellant
VERSUS
HEMANGI MITHIL CHOHAN AND ORS .....Respondents
N.S. Kamble page 5 of 7
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WITH
FIRST APPEAL (STAMP) NO. 25802 OF 2024
HDFC ERGO GENERAL
INSURANCE CO. LTD ......Appellant
VERSUS
MR. SHANKAR KUMAR KISHAN
SINGH AND ANR. ......Respondents
WITH
FIRST APPEAL (STAMP) NO. 2310 OF 2024
UNITED INDIA INSURANCE
CO. LTD, MUMBAI ......Appellant
VERSUS
RAFIK ABDUL AZIZ SHAIKH
(DELETED DEAD), THR. AMAN
MAHAMUD RAFIQ MAHAMUD
SHAIKH & ANR ......Respondents
----
None for the Appellants.
None for the Respondents.
----
CORAM : SHIVKUMAR DIGE, J.
DATE : 21st JULY 2025 P.C:- . All the above first Appeals have been disposed of,
however, order regarding transmission of statutory amount to the Tribunal remained to be passed.
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2. In view of above, the statutory amount in all the above Appeals be transmitted to the Tribunal along with accrued interest thereon. The parties are at liberty to withdraw it as per Rule.
3. Record and proceedings be sent back to the Tribunal.
4. Court fees be refunded to the parties
5. Pending Applications, if any, stand disposed of.
(SHIVKUMAR DIGE, J.)
N.S. Kamble page 7 of 7
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