Andhra Pradesh High Court - Amravati
Deepala Siva Nageswara Rao vs Bhattiprolu Kesava Rao on 6 August, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO: S.A.No.972 of 2008 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
7. TMR,J 06.08.2024 Learned counsel for the appellant(s) requested to list the matter along with connected appeal i.e. S.A.No.1008 of 2008.
Registry is directed to list the matter after two (2) weeks along with S.A.No.1008 of 2008.
______ TMR,J ASR