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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(4) in The Jammu and Kashmir Electricity Act, 2010

(4)The distribution licensee shall pay interest equivalent to the bank rate or more, as may be specified by the Commission, on the security referred to in sub-section (1) and refund such security on the request of the person who gave such security.