Madhya Pradesh High Court
Chandan@Chandu Ahirwar vs The State Of Madhya Pradesh on 1 March, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2191 of 2024 (CHANDAN@CHANDU AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 01-03-2024 List this case along-with Cr.A. No.576/2024.
(ROHIT ARYA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
Aman
Signature Not Verified
Signed by: AMAN TIWARI
Signing time: 3/2/2024
3:12:32 PM