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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(1)(a) in The Orissa Port Trust Act, 1962

(a)all funds which immediately before the establishment of the Board had vested in Government or any other authority on account of the port under the Indian Ports Act, 1908 (15 of 1908) and the Orissa Ports Regulation, 1937 (Orissa Regulation 11 of 1937);