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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(2)Words and expressions used in this scheme and defined in the Central Act or in the State Act but not specifically defined in this scheme shall have the same meaning as assigned to them in the Central Act or the State Act.