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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1) in The U.P. Judicial Service Rules, 2001

(1)The Present day. - This paper is designed to test the candidate's knowledge of the reactions to what is happening in India and the world generally at the present day, particularly in the legal sphere and also his power of expression in English Question, the answers to which should be in essay form will relate mainly to jurisprudence, international law, neutrality recent legislation, particularly - Indian Constitutional Law and developments, especially on their legal aspect and so on but will not be confined to them. Credit will be given both for substance and expression, conversely deduction will be made for bad expression, including faults of grammar, misuse of words, etc.