Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(b) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 (b)"estate" means land or right, title or interest in land held by a landowner;
